Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Haryana - Subsection Section 21(i) in The Haryana New Mandi Townships Building Rules, 1967 (i)a floor area of not less than 11 square meters (118.40 feet) and shall derive its ventilation as specified in Rules 22 and 23.
