Section 75 in The M.P. Nagarpalika Nirvachan Niyam, 1994
75. Grant of certificate of Election to the Returned Candidate.
- As soon as may be alter a candidate has been declared by the Returning Officer to be elected under Rule 39 or 74, as the case may be, the Returning Officer shall grant to such candidate a certificate of election in Form-24 and obtain from the candidate an acknowledgement of its receipt duly signed by him and immediately send the acknowledgement to the District Election Officer.[Chapter VIII-A [Inserted by Notification No. 30/18 3-2000. dated 29-12-2000.] Polling in Relation to Recall of the Mayor/President from his Office
