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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)Subject to the provisions of sub-rule (1), inter-se-seniority amongst officers holding the same rank shall be as follows, namely:—
(i)Seniority of officers promoted on the same day shall be determined in the order in which they are selected for promotion to that rank;
(ii)Seniority of direct recruits shall be the same as the rank determined by the Jammu and Kashmir Public Service Commission.