Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)Seniority of direct recruits shall be the same as the rank determined by the Jammu and Kashmir Public Service Commission.