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State of Madhya Pradesh - Section

Section 24 in The M.P. Licensing Board (Electrical) Regulations, 1960

24.

(1)No person shall act as an electrical contractor except under a licence granted under these regulations.
(2)[ No licensed electrical contractor shall undertake any work for which he is not authorised under his licence.] [Inserted by Notification No. 3674-2259-XIII, dated 30-7-1964.]