Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(2) in The M.P. Licensing Board (Electrical) Regulations, 1960

(2)[ No licensed electrical contractor shall undertake any work for which he is not authorised under his licence.] [Inserted by Notification No. 3674-2259-XIII, dated 30-7-1964.]