Section 3(2)(i) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016
(i)Balance sheet, prepared in accordance with the form contained in Part I of Schedule VI to the Companies Act, 1956/Schedule III to the Companies Act, 2013 and as amended from time to time ; together with notes thereto, and such other supporting statements and information as the Commission may direct from time to time ;