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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(2)In the case of an applicant referred to in Rule 9 or Rule 10 the commuted value is paid in two stages. The reduction in the amount of pension shall be made from the respective dates of the payments as laid down in Clause (a) or Clause (b) of the proviso to Sub-rule (1)-