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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(a) in The West Bengal Factories Rules, 1958

(a)The diameter of such pipes shall not exceed [50 mm] [Substituted by W. B. Factories Amendment Rules, 1991, dated 27.11.1991] and in the case of pipes installed after day of January 1940 the diameter shall not exceed [25 mm.] [Substituted by W. B. Factories Amendment Rules, 1991, dated 27.11.1991]