Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 199] [Entire Act]

State of Jharkhand - Subsection

Section 199(4) in Jharkhand Municipal Act, 2011

(4)Where it is practicable to supply water at a reasonable cost within the meaning of sub-section (2) of section 197, the work relating to making of connection and fixing of communication pipes and fittings shall be executed within a period of one month from the date of receipt of the application referred to in sub-section (1).