Bombay High Court
Gac Shipping (India) Pvt. Ltd vs M. V. Golden Pride on 12 April, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ADMIRALTY SUITS NO. 7 OF 2021
Gac Shipping (india) Pvt. Ltd. ....PETITIONER
V/S
M. V. Golden Pride ....RESPONDENT
WITH COMMERCIAL ADMIRALTY SUITS NO. 49 OF 2021 Dhirajlal Gorakhnath Shingade ....PETITIONER V/S Sale Proceeds Of Mv.golden Pride, ....RESPONDENT WITH ADMIRALTY SUITS NO. 3 OF 2021 Arjun Subbiah ....PETITIONER V/S Sale Proceeds Of Mv. Golden Pride Imo ....RESPONDENT Mr. Bimal Rajasekhar for for Plaintiff in COMAS-7/2021 Mr. Rushi Murarka, for Plaintiff in COMAS-49/2021. Mr. Kunal S. Gaikwad, for Defendant.
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J
DATE : 12th April, 2022
P.C. :
S. O. to 19/04/2022 .
( ASSOCIATE )
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