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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(1)Outside each polling station there shall be displayed prominently;-
(a)a notice specifying the polling area, the serial number of electors in the relevant Voters List who are entitled to vote at the polling station and when the polling area has more than one polling station, the particulars of the electors so entitled;
(b)copy of the list of contesting candidates with the serial numbers and the symbols assigned to them; and
(c)each of the polling station shall contain one or more separate compartments in which electors are to record their votes, screened from observation.