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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(xii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(xii)exercise supervision and administrative control over all employees in the Block including employees on deputation from other departments subject to such rules and instructions as may, for the time being, be in force :