Section 4(36) in The Hemchandracharya North Gujarat University Act, 1986

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State of Gujarat - Subsection

Section 4(36) in The Hemchandracharya North Gujarat University Act, 1986

(36)to make provision-

(a)for continuing education, adult education, extra-mural teaching, extension services and other recognised educational activities;

(b)for Physical Education, National Cadet Corps, National Services Scheme, National Sports Organisation and such other recognised activities;