Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(36)] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(36)(b) in The Hemchandracharya North Gujarat University Act, 1986 (b)for Physical Education, National Cadet Corps, National Services Scheme, National Sports Organisation and such other recognised activities;