Himachal Pradesh High Court
State Of H.P. vs . Govind Nath on 25 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of H.P. vs. Govind Nath .
Cr.Appeal No.179 of 2020 25.02.2022 Present: Mr. Rajat Chauhan, Law Officer, for the appellant.
Mr.Pushpender Kumar, Advocate, vice Mr. Kulbhushan Khajuria, Advocate, for the respondent.
There is no information regarding furnishing of requisite bail bonds by the respondent.
On request of learned counsel appearing for the respondent, matter is adjourned.
List after two weeks before appropriate Bench.
(Vivek Singh Thakur) Judge February 25, 2022 (Purohit) ::: Downloaded on - 25/02/2022 20:13:47 :::CIS