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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(e) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(e)"Administrative Officer" in relation to any powers exercisable by him includes an officer authorised by the Executive Director to exercise the powers of the Administrative Officer during the temporary absence of the Administrative Officer;