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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(4) in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012

(4)If the applicant subsequently decides not to appear at the examination, he shall give intimation thereof through the Chief Town Planner; Gujarat State to the Board alongwith due reasons, atleast 30 (thirty) days before the date of commencement of the examination.