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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Greater Bengaluru City Corporation -

Section 92(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(3)An officer of appropriate rank shall be designated by the ZonalCommissioner to act as a nodal officer for each Area Sabha and who shall provideall administrative assistance to the Area Sabha Representative in conductingmeetings of the Area Sabha.