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Greater Bengaluru City Corporation -

Section 92 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

92. co-terminus with that of the Corporation.

Meetings of the Area Sabha.-(1) The Area Sabha shall meet at least oncein a month.
(2)The Area Sabha Representative shall preside over the meeting of theArea Sabha.
(3)An officer of appropriate rank shall be designated by the ZonalCommissioner to act as a nodal officer for each Area Sabha and who shall provideall administrative assistance to the Area Sabha Representative in conductingmeetings of the Area Sabha.
(4)The nodal officer shall be the convener of the Area Sabha meetingsand shall convene the meeting in consultation with the Area SabhaRepresentative.
(5)All minutes of the proceedings of the meeting shall be recorded by thenodal officer and a copy of the same shall be forwarded by him to the WardCommittee.
(6)All decisions in the Area Sabha shall be as far as possible be arrivedat through a consensus of all the members present. Where consensus is not