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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(3)On completion of transfer before the vehicle is allowed to leave the licensed premises, it shall be weighed over a weigh-bridge to ascertain the quantity of the compressed gas filled therein if the vehicle is filled with a liquefiable gas.