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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011

(1)Notwithstanding anything contained in these rules, the Committee may propose induction of any person in the Squad in exceptionally deserving cases for reasons to be recorded in writing.