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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(ii) in The Rajasthan Technical University Act, 2006

(ii)to develop work culture and promote dignity of labour through applied components in the syllabus and to promote entrepreneurship among students so as to make technical education a valid means of job creation, rather than creating the job seekers;