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State of Rajasthan - Section

Section 4 in The Rajasthan Technical University Act, 2006

4. The object of the University.

- Following shall be the objects of the University, namely:-
(i)to disseminate, create and preserve the knowledge in the field of technical education for the advancement of mankind and understanding by the teaching, training, research, in general, and in particular:-
(a)to promote total quality and cost effective management of engineering, technology, management and other technical institutions:
(b)to provide a network of technical education in the State to meet the demand of quality technical education and research;
(c)to create a system of management for technical education based on the scientific tools of decision making and information systems;
(ii)to develop work culture and promote dignity of labour through applied components in the syllabus and to promote entrepreneurship among students so as to make technical education a valid means of job creation, rather than creating the job seekers;
(iii)to promote better interaction and co-ordination among different universities and colleges by all such means, generally to improve the governance of the University, and facilities it provides for technical education;
(iv)to generate and promote a sense of self-respect and dignity amongst the weaker sections of the society;
(v)to strive to promote competitive merit and excellence as the sole guiding criterion in all academic and other matters relating to students;
(vi)to extend its frontiers of academic excellence to rural, desert, tribal and backward areas;
(vii)to set up centres of advanced technology in areas of high national relevance, with a view to fostering innovation and creativity.