Section 29 in Srinagar and Jammu Cluster Universities Act, 2016
29. Functions and powers of the Board of Studies.
(1)It shall be the duty of Board of Studies to make suggestions to the Faculty concerned regarding-(a)Syllabi for the subject or subjects of instruction ;(b)Combination of subjects permitted in various courses ;(c)Identification of new courses of study(d)Appointment of paper-setters and examiners ; and(e)Any matter referred to it by the University Council, the Syndicate, the Academic Council or the Faculty concerned.(2)The Boards of Studies shall also discharge such other functions as may be prescribed by the Statutes or the Regulations.
