Section 29(1) in Srinagar and Jammu Cluster Universities Act, 2016
(1)It shall be the duty of Board of Studies to make suggestions to the Faculty concerned regarding-(a)Syllabi for the subject or subjects of instruction ;(b)Combination of subjects permitted in various courses ;(c)Identification of new courses of study(d)Appointment of paper-setters and examiners ; and(e)Any matter referred to it by the University Council, the Syndicate, the Academic Council or the Faculty concerned.
