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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(5)(b) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)who has been holding for not less than three years the post of Superintendent in the Endowments Department or the post of an Executive Officer of the prescribed grade, by promotion;