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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(i) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(i)the Secondary School Certificate Examination [***] [Words 'in the eleventh standard' deleted by Gujarat 14 of 2002, dated 6th April, 2002 (w.e.f. 01-08-2002)] or the Higher Secondary School Certificate Examination [conducted by the Gujarat Secondary and Higher Secondary Education Board] [Substituted for 'conducted by the Gujarat Secondary Education Board' by Gujarat 14 of 2002, 1 dated 6th April, 2002 (w.e.f. 01-08-2002).] in such subjects and with such standards of attainments as may be prescribed by the Statutes, or