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State of Gujarat - Section

Section 44 in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

44. Qualifications for enrolment of student of the University.

- No student shall be enrolled as a student of the University unless he has passed-
(i)the Secondary School Certificate Examination [***] [Words 'in the eleventh standard' deleted by Gujarat 14 of 2002, dated 6th April, 2002 (w.e.f. 01-08-2002)] or the Higher Secondary School Certificate Examination [conducted by the Gujarat Secondary and Higher Secondary Education Board] [Substituted for 'conducted by the Gujarat Secondary Education Board' by Gujarat 14 of 2002, 1 dated 6th April, 2002 (w.e.f. 01-08-2002).] in such subjects and with such standards of attainments as may be prescribed by the Statutes, or
(ii)the Entrance Examination, if any, which may be instituted by the University with the consent of the State Government and held in such subjects and in such manner as may be prescribed by the Statutes, or
(iii)any other examination prescribed as equivalent to the examinations referred to in Clauses (i) and (ii), and also possess such further qualifications, if any, as may be prescribed by the Statutes.
Explanation. - In this section "Higher Secondary School Certificate Examination" means the examination of the students in the twelfth standard.