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[Cites 0, Cited by 0] [Section 1276] [Entire Act]

Bengal Presidency - Subsection

Section 1276(b) in Police Regulations, Bengal , 1943

(b)The above procedure will not necessarily apply to fires in small mufassil stations which are situated at a considerable distance from the Electrical Executive Engineer's office but even in those cases, a report of the circumstances and the action taken should be sent to the Electrical Executive Engineer immediately.