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Bengal Presidency - Section

Section 1276 in Police Regulations, Bengal , 1943

1276. Outbreak of fire due to electrical causes.

(a)Any outbreak of fire in buildings due to or suspected of being due to electrical causes should be reported immediately, in the manner noted below for thorough inspection of the electrical wirings with a view to avoid any recurrence by taking necessary precautionary measures.
(i)Immediate information should be sent direct to the Executive Engineer, Electrical Division concerned, and the electrical installation should not be interfered with other than to the extent necessary to extinguish the fire, until the Executive Engineer has caused the site to be inspected by a responsible officer.
(ii)Information should be given, if possible, by telephone to the Executive Engineer's office or residence or by express letter or telegram, if telephonic communication is hot possible.
(b)The above procedure will not necessarily apply to fires in small mufassil stations which are situated at a considerable distance from the Electrical Executive Engineer's office but even in those cases, a report of the circumstances and the action taken should be sent to the Electrical Executive Engineer immediately.