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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)Before making an order under sub-section (1) in respect of any approved institution, the Executive Council shall, by notice in writing, call upon the institution to show cause within one month from the date of the receipt the notice by it, why such an order should not be made. The period so given for showing the cause may, if necessary, be extended by the Executive Council.