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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(2)(d) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(d)to daily allowance at [[[rupees two thousand] [Substituted by Act 18 of 2015 w.e.f. 30.04.2015]] per day for the days of journey and for the days of halt at any place: