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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(g) in The U.P. (Regulation of Building Operations) Regulations, 1960

(g)minutes shall be kept of the names of the members present and of the proceedings at each meeting in a book to be provided for this purpose, which shall be signed at the next meeting by the person presiding at such meeting and shall be open to inspection by any member during office hours;