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Union of India - Section

Section 75 in The Bangalore Metro Railway (General) Rules, 2011

75. Protection of Trains in case of Third rail equipment failure or breakdown.

- Wherever a Train Operator finds that his train cannot proceed further on account of third rail equipment failure or breakdown of third rail equipment, the Train Operator shall secure his train and inform the Traffic Controller and the Traction Power Controller and follow the instructions laid down in sub rule (2)of rule 50.