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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4)(e) in The Chennai Corporation Servants Conduct Rules, 1968

(e)No Corporation servant who is a member of the Text Book Committee shall write or edit any text book for use in a recognized school during his membership of the Committee.