Section 7(1) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

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State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

(1)A bill for the travelling and daily allowance shall be claimed in the form appended to these rules duly countersigned by the officer mentioned in column 3 of the following table :-Table

SI. No.	Category of Member	Countersigning Authority
(1)	(2)	(3)
1	President	District Collector
2	Vice-President and Member	Sub-Divisional Officer (Revenue)

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State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995