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State of Madhya Pradesh - Section

Section 7 in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

7. Bill.

(1)A bill for the travelling and daily allowance shall be claimed in the form appended to these rules duly countersigned by the officer mentioned in column 3 of the following table :-Table
SI. No. Category of Member Countersigning Authority
(1) (2) (3)
1 President District Collector
2 Vice-President and Member Sub-Divisional Officer (Revenue)
(2)The travelling allowance bill shall be accompanied by motor service tickets and/or PNR number/the number of Railway tickets as the case may be.