Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Jharkhand - Subsection Section 111(4) in Bihar Factories Rules, 1950 (4)It shall be clearly indicated on every locomotive crane in English and ,in the vernacular for what weight of load and at what radius the crane is safe.