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State of Jharkhand - Section

Section 111 in Bihar Factories Rules, 1950

111. Locomotives.

(1)Every locomotives (and tender) shall be provided with efficient brakes, all of which shall be maintained in good working order. Brake shoes shall be examined at suitably fixed intervals and those that are worn out replaced at once.
(2)Water gauge glasses of every locomotive, whatever its boiler pressure may be, shall be protected with substantial glass or metal screens.
(3)Every locomotive shall be fitted with a "cow catcher" or if this is impracticable with 'guard-irons', at each end.
(4)It shall be clearly indicated on every locomotive crane in English and ,in the vernacular for what weight of load and at what radius the crane is safe.