Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(c) in Companies (Appointment of Sole Agents) Rules, 1975

(c)Whether the sole selling agents avail of the services of the employees of the company? If so, give full details.