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Union of India - Section

Section 29 in Companies (Appointment of Sole Agents) Rules, 1975

29. Please indicate the nature of the following facilities, if any, provided by the company to the sole selling agents:-

(a)Whether any expenses, incurred by the sole selling agents, are reimbursed by the company? If so, give details for the last three years.
(b)Whether the company provides the sole selling agents with order forms or other stationery materials? If so, give details.
(c)Whether the sole selling agents avail of the services of the employees of the company? If so, give full details.
(d)Whether the company provides at its cost any publicity or other material?
(e)Whether the sole selling agent avails of accommodation at the company's premises for his business? If so, whether any rent is paid by the sole selling agent in this regard.
(f)Whether the company provides any facilities by way of conveyance, etc., to sole selling agents?
(g)Any other facilities at subsidized rates, if any which the company provides to the sole selling agents with full details.