Section 161 in The Rajasthan District Boards Act, 1954
161. Payment by Board for special police protection at fairs etc.
(1)When special police protection is requisitioned by the Board on the occasion of a fair, agricultural show, or industrial exhibition managed by it, the State Government may provide such protection and the Board shall pay the whole charge thereof or such portion of such charge, as the State Government considers equitably payable by it.(2)If the sum charged is not paid, the Director of Local Bodies may make an order directing the person having the custody of the District Fund to pay the expenses from such fund.
