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[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(5)(c) in Bihar Factories Rules, 1950

(c)Every card shall be equipped with an arrangement that would enable the card cylinder to be driven by power during stripping or grinding operations without having to either shift the main belt to the fast pulley of the machine or to dismantle the interlocking mechanism. Such an arrangement shall be used only for stripping or grinding operations.