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[Cites 0, Cited by 0] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)having, received medium or long-term financial or other assistance from or through the sugar mill to improve his land and to increase the infrastructure, fails to cultivate, register and supply sugarcane to the sugar mill.