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[Cites 0, Cited by 0] [Section 201(1)] [Section 201] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 201(1)(a) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(a)within twelve months from the date of issuance of the observations by the Board under regulation 6; or