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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(2)Limited Period Open Access:
(i)An application for grant of 'limited period' intra-State open access may be submitted to the Nodal Agency within three days prior to the start date of open access but not later than 10:00 AM of two days prior to the start date of open access for a maximum period of 5 days;
(ii)The Nodal Agency shall check for resultant congestion due to the proposed 'limited period' intra-State open access transaction and convey approval by 6:00 PM of two days prior to the start day of open access on first come first served basis in the format prescribed in the detailed procedure;
For example, application for limited period transaction starting from 25th day of July shall be received from 22nd day to 10:00 AM on 23rd day of July for a period upto 29th July and the same shall be disposed off upto 6:00 PM of 23rd July.
(iii)All other provisions for intra-State short term "open access in advance" shall apply for limited period open access.