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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(i) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(i)An application for grant of 'limited period' intra-State open access may be submitted to the Nodal Agency within three days prior to the start date of open access but not later than 10:00 AM of two days prior to the start date of open access for a maximum period of 5 days;