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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(1)A Government servant to whom, pending assessment of final pension, provisional pension has been sanctioned under Rule 65 of Orissa Civil Services (Pension) Rules, 1992 shall be eligible to commute a fraction of such provisional pension subject to the limit specified in Rule 5.