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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(a) in Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011

(a)"Act" means the Haryana Dholidar. Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Act, 2010 (Act 1 of 2010);